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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of West Bengal - Subsection

Section 26(1) in Presidency University Act, 2010

(1)A University Professor shall be appointed by the Executive Council on the recommendation of a Selection Committee consisting of-
(i)the Vice-Chancellor as the Chairman;
(ii)the Dean of the Faculty Council concerned;
(iii)a person, not holding any office of profit under the University and having special knowledge of the subject which the Professor will teach, nominated by the Chancellor;
(iv)two persons, not holding any office of profit under the University and having special knowledge of the subject which the Professor will teach, nominated by the Executive Council.