Supreme Court - Daily Orders
Narendra Kumar Amin vs Cbi on 19 August, 2014
. ITEM NO.202 COURT NO.6 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 9599/2013
(Arising out of impugned final judgment and order dated 16/08/2013
in SCRLA No. 2167/2013 passed by the High Court of Gujarat at
Ahmedabad)
NARENDRA KUMAR AMIN Petitioner(s)
VERSUS
CBI & ANR Respondent(s)
(With appln. (s) for bail and office report)
WITH
SLP(Crl) No. 4949/2013
(With appln.(s) for stay and Office Report)
Date: 19/08/2014 These petitions were called on for hearing today.
CORAM :
HON’BLE MRS. JUSTICE RANJANA PRAKASH DESAI
HON’BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s)
Mr. Ram Jethmalani, Sr. Adv.
Mr. Karan Kalia, Adv.
Mr. Saurabh Ajay Gupta ,Adv.
Mr. Saurabh Singal, Adv.
Mr. Nishant Bishnoi, Adv.
Ms. P.R. Mala, Adv.
Mr. Jagdish Ramani, Adv.
Mr. Subramonium Prasad ,Adv.
For Respondent(s)
Mr. Subramonium Prasad ,Adv.
Mr. Tushar Mehta, ASG
Ms. Hemantika Wahi ,Adv.
Ms. Jesal, Adv.
Mr. Kabir Hathi, Adv.
Mr. Nikilesh Ramachandran ,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified Digitally signed by Vishal Anand Date: 2014.08.20 16:11:10 IST List the Special Leave Petitions on 12-9-2014.
Reason:(VISHAL ANAND) (INDU POKHRIYAL) COURT MASTER COURT MASTER