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State of Jharkhand - Section

Section 44AS in The Bihar Co-operative Societies Act, 1935

44AS. Election of new society formed after amalgamation.

- The election of the new society established under sub-section (2) of Section 44AQ shall be held within a period of six months from the date of registration of the society unless, for special reasons to be recorded in writing, the State Government may extend the period by another six months.]