Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 1 in Civil Procedure (Alternative Dispute Resolution) (Bihar) Rules, 2008 1. Title and Commencement. - (i) These Rules may be called Civil Procedure (Alternative Dispute Resolution) (Bihar) Rules, 2008.(ii)They shall come into force from the date of their publication in the official Gazette.
