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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Haryana - Subsection

Section 7(3) in The Haryana Homoeopathic Practitioners (General) Rules, 1975

(3)The applicant whose application is not rejected shall be granted by the Registrar a Certificate in Form-E on the basis of the entries made in the Register under sub-rule (2).