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[Cites 0, Cited by 0] [Section 53] [Entire Act]

Greater Bengaluru City Corporation -

Section 53(3) in Rai Technology University, Bangalore Act, 2012

(3)A copy of the annual accounts and the balance sheet together with the audit report shall be submitted to the Board of Governors before 30th November following close of the financial year in 31 March of each year.