Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] NCT Delhi - Subsection Section 2(2) in The Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017 (2)Words and expressions used but not defined in these Statutes and defined in the Act, shall have the same meanings as assigned to them in the Act.
