Section 32(3)(A) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003

[Cites 0, Cited by 0] [Section 32(3)] [Section 32] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 32(3)(A) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003

(A)for the amount standing, to his credit in the Fund as indicated in the Accounts Statement for the year ending one year prior to the date of his superannuation, or his anticipated date of retirement, or

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Telecom Regulatory Authority Of India - Subsection

Section 32(3)(A) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003