Delhi High Court
R.S. Gehlot vs Cbi on 22 November, 2013
Author: Suresh Kait
Bench: Suresh Kait
* IN THE HIGH COURT OF DELHI AT NEW DELHI
% Judgment delivered on: 22nd November, 2013
+ CRL.M.C. 3800/2011 & Crl. M.A. No.18063/2011
R.S. GEHLOT ..... Petitioner
Represented by: Mr. Arun Bhardwaj, Senior
Advocate
with Mr. Karn Bhardwaj, Mr. Vineet
Malhotra, Mr. K.S. Yadav and
Mr. Vishal Malhotra, Advocates.
Versus
CBI ..... Respondent
Represented by: Ms. Sonia Mathur and
Mr. Sushil Kumar Dubey,
Advocates.
CORAM:
HON'BLE MR. JUSTICE SURESH KAIT
SURESH KAIT, J.
For detailed judgment, see Crl. M.C. 2384/2011.
SURESH KAIT, J.
NOVEMBER 22, 2013 sb/RS Crl.MC No. 3800 of 2011 Page 1 of 1