Section 436(1)(c) in The Companies Act, 2013

[Cites 0, Cited by 1] [Section 436(1)] [Section 436] [Entire Act]

Union of India - Subsection

Section 436(1)(c) in The Companies Act, 2013

(c)the Special Court may exercise, in relation to the person forwarded to it under clause (b), the same power which a Magistrate having jurisdiction to try a case may exercise under section 167 of the Code of Criminal Procedure, 1973 (2 of 1974) in relation to an accused person who has been forwarded to him under that section; and

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 436(1)(c) in The Companies Act, 2013