Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3A] [Entire Act] Union of India - Subsection Section 3A(b) in The Indian Administrative Service (Pay) Rules, 2007 (b)if the amount so arrived at is more than the maximum of the revised scale, the pay shall be fixed at the maximum of that scale:
