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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(1)(e) in Haryana Nurses Registration Council Staff Regulations, 2000

(e)a person of Indian origin who has migrated from Pakistan, Burma, Sri Lanka and East African Countries or Kenya, Uganda, the United Republic of Tanzania (formerly Tenganyika and Zanzibar), Zambia, Malawi, Zaire and Ethiopia with the intention of permanently settling in India :