Section 327 in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980
327. Offer of settlement by parties:
(a)Any party to the suit may, 'without prejudice', offer a settlement to the other party at any stage of the proceedings, with notice to the mediator.(b)Any party to the suit may make, 'without prejudice', an offer, to the party at any stage of the proceedings, with notice to the mediator.
