Section 2(18)(i) in Gujarat Surviving Alienations Abolition Act, 1963

[Cites 0, Cited by 0] [Section 2(18)] [Section 2] [Entire Act]

(i)in the Bombay and Kutch areas of the State of Gujarat the Land Acquisition Act, 1894 (I of 1894) as in force therein for the time being, and

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