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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Himachal Pradesh - Subsection

Section 8(c) in Municipal Council Una Door-to-Door Garbage Collection and Disposal Bye-laws, 2018

(c)For processing of biodegradable waste Municipal Council/Nagar Panchayat have to establish waste processing plant such as composting plant-windrow compost plant, vermin composting plant, waste to energy or any other such technology by their own or with help of any other licensed company/firm/organisation on Build-operate- transfer (BOT)/ object oriented (OO) method.