Kerala High Court
Biju Chacko vs S.Ayyappan on 29 March, 2011
Author: K.Hema
Bench: K.Hema
IN THE HIGH COURT OF KERALA AT ERNAKULAM
CRL.A.No. 1084 of 2008()
1. BIJU CHACKO, MUNDAKATHIL,
... Petitioner
Vs
1. S.AYYAPPAN, HOTEL ARYA BHAVAN,
... Respondent
2. STATE OF KERALA, REPRESENTED BY THE
For Petitioner :SRI.JOHN VARGHESE
For Respondent : No Appearance
The Hon'ble MRS. Justice K.HEMA
Dated :29/03/2011
O R D E R
K.HEMA, J.
----------------------------------------------- Criminal Appeal No.1084 of 2008
-----------------------------------------------
Dated 29th March, 2011.
J U D G M E N T This appeal is not pressed and a memo is filed by appellant's counsel to that effect.
This appeal is dismissed as not pressed.
K.HEMA, JUDGE.
tgs