Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 17 in The Port Rules for the Port of Bombay 17. Rafts of timber shall not be warped, floated or moved, in any way across the Docks Channels at any time when the Dock Gates are open or when the blue flag is hoisted at the Dock.
