Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 158] [Entire Act] State of Andhra Pradesh - Subsection Section 158(ii) in Andhra Pradesh Rules Under the Registration Act, 1908 (ii)Corresponding note shall also be entered in the entry in the wrong book as well as in the indexes relating thereto.
