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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(a) in Andhra Pradesh Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Rules, 2007

(a)No person shall sell, keep for sale, offer to sell, barter or otherwise supply any cotton seed, after the validity date recorded on the container.