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State of Assam - Section

Section 13 in Assam Industries (Sales Tax Concessions) Act, 1986

13. Amendment of Assam Act IX of 1956.

- In the Assam (Sales of Petroleum and Petroleum Products, including Motor Spirit and Lubricants) Taxation Act, 1955, after section 3, the following new sections shall be inserted as section 3A and 3B, namely:-