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Himachal Pradesh High Court

Nanku Ram vs . Commandant General Home Guards on 14 September, 2022

Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua

Nanku Ram Vs. Commandant General Home Guards CWP No. 3108 of 2020.

.

14.09.2022 Present: Ms. Archana Dutt, Advocate, for the petitioner.

Mr. Nand Lal Thakur, Additional Advocate General, for the respondent.

Stand over for one week.

                           r            to                    ( A.A. Sayed )
                                                               Chief Justice

             September 14, 2022                            ( Jyotsna Rewal Dua )
                (hemlata)                                       Judge








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