Himachal Pradesh High Court
Nanku Ram vs . Commandant General Home Guards on 14 September, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
Nanku Ram Vs. Commandant General Home Guards CWP No. 3108 of 2020.
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14.09.2022 Present: Ms. Archana Dutt, Advocate, for the petitioner.
Mr. Nand Lal Thakur, Additional Advocate General, for the respondent.
Stand over for one week.
r to ( A.A. Sayed )
Chief Justice
September 14, 2022 ( Jyotsna Rewal Dua )
(hemlata) Judge
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