Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Rajasthan - Subsection Section 12(3) in Rajasthan Police Rules, 2008 (3)Community Liasioning Group should have fair representation of all classes and all walks of life. Every Community Liasioning Group shall have atleast two representatives each from women and Schedule Castes/Schedule Tribes.
