Karnataka High Court
Prof V Jagadeesh vs State Of Karnataka By Its on 31 May, 2018
Author: A.S.Bopanna
Bench: A S Bopanna
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 31ST DAY OF MAY, 2018
BEFORE
THE HON'BLE MR. JUSTICE A S BOPANNA
WP NOs.57900-921/2017 (S-RES)
BETWEEN:
1. PROF V JAGADEESH
S/O N VENKATASUBBAIAH
AGED ABOUT 51 YEARS
ASSISTANT PROFESSOR OF PHYSICS
THE NATIONAL COLLEGE
BASAVANAGUDI
BENGALURU-560004
2. DR K NANJE GOWDA
S/O KEMPE GOWDA
AGED ABOUT 52 YEARS
ASSISTANT PROFESSOR OF COMMERCE
V V PURAM COLLEGE OF ARTS & COMMERCE
K R ROAD
BENGALURU-560004
3. PROF H N RAJE GOWDA
S/O NANJE GOWDA
AGED ABOUT 52 YEARS
ASSISTANT PROFESSOR OF COMMERCE
V V PURAM COLLEGE OF ARTS & COMMERCE
K R ROAD
BENGALURU-560004
4. PROF MANGALA R SUPUR
W/O PRAMOD MUTALIK
AGED ABOUT 56 YEARS
2
ASSISTANT PROFESSOR & HOD
DEPARTMENT OF COMMERCE
APS EVENING COLLEGE OF ARTS AND COMMERCE
N R COLONY
BENGALURU-560019
5. PROF B MALLESH
S/O N BORE GOWDA
AGED ABOUT 56 YEARS
ASSISTANT PROFESSOR OF POLITICAL SCIENCE
V V PURAM EVENING COLLEGE
K R ROAD
BENGALURU-560004
6. PROF SADANANDA
S/O B PARAMESHWRAPPA
AGED ABOUT 59 YEARS
ASSISTANT PROFESSOR OF ECONOMICS
APS EVENING COLLEGE OF ARTS & COMMERCE
N R COLONY
BENGALURU-560019
7. PROF D S PURNIMA
W/O D T GOVINDE GOWDA
AGED ABOUT 52 YEARS
ASSISTANT PROFESSOR OF PHYSICS
P E S DEGREE COLLEGE
HANUMANTHA NAGAR
BENGALURU-560050
8. PROF B V NARENDRA
S/O B V VENKOBA RAO
AGED ABOUT 55 YEARS
ASSISTANT PROFESSOR OF PHYSICS
THE NATIONAL COLLEGE
BASAVANGUDI
BENGALURU-560004
3
9. PROF H G AMARAPRABHU
S/O H J GURURAJA RAO
AGED ABOUT 53 YEARS
ASSISTANT PROFESSOR OF MATHEMATICS
THE NATIONAL COLLEGE
BASAVANAGUDI
BENGALURU-560004
10. PROF B V SREEDHARA SWAMY
S/O B K VASUDEVA MURTHY
AGED ABOUT 56 YEARS
ASSISTANT PROFESSOR PHYSICS
THE NATIONAL COLLEGE
BASAVANAGUDI
BENGALURU-560004
11. PROF S G NAGARAJU
S/O L GANGADHARA GOWDA
AGED ABOUT 51 YEARS
ASSISTANT PROFESSOR OF COMMERCE
V V S FIRST GRADE COLLEGE
BASAVESHWARANAGAR
BENGALURU-560079
12. PROF B G GIRIDHAR
S/O B G Y SASTRY
AGED ABOUT 50 YEARS
ASSISTANT PROFESSOR OF PHYSICS
SSMRV COLLEGE
JAYANAGAR 4TH T BLOCK
BENGALURU-560041
13. PROF N SUDHA
W/O H NAGARAJ
AGED ABOUT 52 YEARS
ASSISTANT PROFESSOR OF BOTANY
THE NATIONAL COLLEGE
BASAVANAGUDI
BENGALURU-560004
4
14. PROF HEMALATHA N L
W/O A P RAVISHANKAR
AGED ABOUT 53 YEARS
ASSISTANT PROFESSOR OF PHYSICS
THE NATIONAL COLLEGE
BASAVANGUDI
BENGALURU-560004
15. PROF P L RAMESH
S/O LASHMAIAH
AGED ABOUT 52 YEARS
ASSISTNAT PROFESSOR OF ZOOLOGY
THE NATIONAL OLLEGE
BASAVANAGUDI
BENGALURU-560004
16. PROF C P USHA RANI
W/O MAHAVEER KUMAR H V
AGED ABOUT 54 YEARS
ASSISTANT PROFESSOR OF ENGLISH
SREE JAGADGURU RENUKACHARYA COLLEGE
OF SCIENCE, ARTS & COMMERCE
RACE COURSE ROAD
BENGALURU-560009
17. PROF S Z YASMEEN
W/O S M RAHAMAN
AGED ABOUT 58 YEARS
ASSISTANT PROFESSOR OF ENGLISH
THE NATIONAL COLLEGE
BASAVANAGUDI
BENGALURU-560004
18. PROF GAYATHRI SATHYAN
W/O N P SATHYAN
AGED ABOUT 53 YEARS
ASSISTANT PROFESSOR OF MATHEMATICS
VIDYAVARDHAKA FIRST GRADE COLLEGE
2ND BLOCK, 3RD STAGE,
5
BASAVESHWARANAGAR
BENGALURU-560079
19. PROF M D LAKSHMANA
S/O DASAPPA
AGED ABOUT 52 YEARS
ASSISTANT PROFESSOR OF PHYSICS
SESHADRIPURAM COLLEGE
SESHADRIPURAM
BENGALURU-560020
20. PROF H N USHA
W/O S B SURESH
AGED ABOUT 56 YEARS
ASSISTANT PROFESSOR OF POLITICAL SCIENCE
A P S COLLEGE OF ARTS & SCIENCE
N R COLONY
BENGALURU-560019
21. PROF M IMTIYAZ AHMED MUBEEN
S/O M IQBAL AHMED GANI
AGED ABOUT 50 YEARS
ASSISTANT PROFEESOR OF PHYSICS
NATIONAL DEGREE COLLEGE
BAGEPALLI-561207
CHIKKABALLAPUR DISTRICT
22. PROF V GUNAVATHI
W/O RAMA M N
AGED ABOUT 51 YEARS
ASSISTANT PROFESSOR OF PHYSICS
NMKRV COLLEGE FOR WOMEN
JAYANAGAR 3RD BLOCK
BENGALURU-560011
... PETITIONERS
(BY SRI: MURALIDHAR K B, ADV)
6
AND:
1. STATE OF KARNATAKA BY ITS
PRINCIPAL SECRETARY TO GOVERNMENT
EDUCATION DEPARTMENT(HIGHER EDUCATION)
M S BUILDING
BENGALURU-560001
2. COMMISSIONER FOR COLLEGIATE EDUCAITON
IN KARNATAKA
PALACE ROAD
BENGALURU-560001
3. JOINT DIRECTOR OF COLLEGIATE EDUCAITON
SHESHADRI ROAD
BENGALURU--560001
... RESPONDENTS
(BY SRI:B J ESHWARAPPA, AGA)
THESE WPs ARE FILED UNDER ARTICLES 226 AND 227 OF
THE CONSITUTION OF INDIA PRAYING TO QUASH THE
IMPUGNED GOVERNMENT ORDER BEARING DATED 06.06.2009
PASSED BY THE R-1 (ANNX-A) IN SO FAR AS IT RELATES TO
DENIAL OF COUNTING THE SERVICE RENDERED BY THE
PETITIONERS AFTER THEIR REGULARIZATION FOR THE
PURPOSE OF FIXATION OF PAY AND FOR CAREER
ADVANCEMENT AND THE IMPUGNED LETTER DATED 05.11.2016
(ANNX-B) OF THE R-2 HOLDING THE SAME AS ILLEGAL, BAD IN
LAW AND ARBITRARY ONE, DISCRIMINATORY AND VIOLATIVE
OF ARTICLE 14 & 16 OF THE CONSTITUTION OF INDIA AND
ETC.,
THESE WPs COMING ON FOR ORDERS THIS DAY, THE
COURT PASSED THE FOLLOWING:
7
ORDER
Since the order dated 05.04.2018 is already taken effect, the petitions stand dismissed for non prosecution.
Notwithstanding the same, the registry to permit the learned Counsel for the petitioners to comply with the office objections within two weeks from this date. If the objections are complied, liberty is granted to seek restoration of the petitions.
Sd/-
JUDGE *bgn/-