Bombay High Court
Kiran Haribhai Patel vs Asst. Commissioner Of Income Tax Circle ... on 12 June, 2023
Author: M.M. Sathaye
Bench: K. R. Shriram, M.M. Sathaye
pr.23.WP.L-11036-2023.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO. 11036 OF 2023
Kiran Haribhai Patel ...Petitioner
Versus
Assistant Commissioner of Income Tax 19(1) Mumbai &
Ors. ...Respondents
....
Mr. Devendra Jain i/by DHJ Legal, for Petitioner.
....
CORAM : K. R. SHRIRAM &
M.M. SATHAYE, JJ.
DATED : 12th JUNE, 2023 P.C.:
1. Not on board. Upon mentioning taken on board.
2. Matter be listed on 4th July 2023 for admission.
3. Ad-interim relief, granted earlier to continue till 10th July 2023.
[ M. M. SATHAYE, J. ] [ K. R. SHRIRAM, J. ] 1/1 Husen ::: Uploaded on - 14/06/2023 ::: Downloaded on - 15/06/2023 06:11:57 :::