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Bombay High Court

Kiran Haribhai Patel vs Asst. Commissioner Of Income Tax Circle ... on 12 June, 2023

Author: M.M. Sathaye

Bench: K. R. Shriram, M.M. Sathaye

                                                  pr.23.WP.L-11036-2023.doc

               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION

                       WRIT PETITION (L) NO. 11036 OF 2023

Kiran Haribhai Patel                                      ...Petitioner
            Versus
Assistant Commissioner of Income Tax 19(1) Mumbai &
Ors.                                                      ...Respondents
                                   ....
Mr. Devendra Jain i/by DHJ Legal, for Petitioner.
                                   ....
                                            CORAM : K. R. SHRIRAM &
                                                    M.M. SATHAYE, JJ.
                                               DATED       : 12th JUNE, 2023


P.C.:

1. Not on board. Upon mentioning taken on board.

2. Matter be listed on 4th July 2023 for admission.

3. Ad-interim relief, granted earlier to continue till 10th July 2023.

[ M. M. SATHAYE, J. ] [ K. R. SHRIRAM, J. ] 1/1 Husen ::: Uploaded on - 14/06/2023 ::: Downloaded on - 15/06/2023 06:11:57 :::