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State of Punjab - Section

Section 8 in Punjab Water Supply and Sewerage Board (Purchase Procedure)

8. Purchase Requisition.

- Purchase requisition with complete bio-data shall be furnished by the S.E's after these are collected by them from their E.E's against approved schemes. The indenting officer will ensure that over indenting, which results in undue blockage of funds and heavy carrying cost of inventory is avoided. The demand of material received from E.E.'s would be carefully scrutinised by the S.E. before forwarding the same to the Head Office for effecting purchases. In case of emergent requirements, clear cut recommendations for inviting short term open tenders may be made by the S.E.