Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 944 in Bihar Education Code, 1961 944. Typewriters and duplicators. - Sanction to the purchase of typewriters and duplicators should be applied for separately, and such items should be excluded from the annual indent.(D. P. I.'s circular no. 2, dated the 28th January, 1927 and the Bihar Stationery Manual.)
