Section 2 in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Rules, 1972
2. Definitions.
- In these Rules, unless the context otherwise requires,-(a)"Act" means the Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Act, 1972 (Tamil Nadu Act 5 of 1972);(b)"Form" means a form appended in the Schedule of these Rules;(c)"Returning Officer" means the registrar of the council;(d)"Section" means a section of the Act.
