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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Punjab - Subsection

Section 21(14) in Wild Life (Protection) Punjab Rules, 1975

(14)A special game or a big game licensee under this Chapter shall maintain record in Form 7 of the animals killed, captured or wounded by him and such record shall be surrendered to the licensing authority as required by Section 10.