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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Chattisgarh - Subsection

Section 36(1)(b) in The Chhattisgarh Panchayat Nirvachan Niyam, 1995

(b)submit, all papers relating to nominations, received for the seat in question to the Revisional Authority so as to teach him latest by 1l.00 A. M. on the next day.