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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(4) in The Rajasthan Tax on Entry of Goods Into Local Areas Rules, 1999

(4)Return in Form ETLA-3 shall be submitted by all dealers within forty five days of the end of quarter.Explanation. - 'Quarter' means the period of three months ending on 30th June, 30th September, 31st December and 31st March.