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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 35(2)(f) in The Jammu and Kashmir State Electricity Regulatory Commission Act, 2000

(f)any other matter which is to be, or may be prescribed or in respect of which provision is to be made by rules.