Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] Greater Bengaluru City Corporation - Section 25(b) in Bangalore Mahanagara Palike Building Bye-laws 2003 (b)A single 32mm GI pipe buried at a minimum depth of 60 cms from the compound wall to the access point inside the building. A hand hole of 0.60 x 0.60 x 0.60m at the
