Gauhati High Court
Page No.# 1/6 vs Rajiv Gandhi Institute Of Petroleum ... on 26 June, 2025
Author: Soumitra Saikia
Bench: Soumitra Saikia
Page No.# 1/6
GAHC010013482021
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/497/2021
GAURI SANKAR BORA AND 5 ORS
S/O PRONAB BORA,
RESIDENT OF HOUSING COLONY, NEAR DC OFFICE, DIST SIVASAGAR,
ASSAM, 785640
2: DR. KAMAL KUMAR TANTI
S/O SANJOY KUMAR TANTI
RESIDENT OF VILLAGE BHATEMARA
PULIBOR
JORHAT
ASSAM
785001
3: DR. PONCHAMI SARMA
D/O RAJEN SARMA
RESIDENT OF MONAI MAZI GAON
NEAR BHAGDOI BRIDGE
MALAO ALI
PO DHEKORGORHA
JORHAT
ASSAM
785015
4: SRI ADITYA SAHU
S/O BABULAL SAHU
RESIDENT OF WARD NO 3
PO MORANHAT
DIST SIVASAGAR
ASSAM
785670
5: SRI PRIYAM HAZARIKA
S/O LATE N K HAZARIKA
Page No.# 2/6
RESIDENT OF 3D
LABANYA APARTMENT
CLUB ROAD
JORHAT
ASSAM
6: SRI NEELAMJYOTI LAHKAR
S/O KARUNA KANTA LAHKAR
RESIDENT OF FLAT 2D
PARLAY OAK APARTMENT
FCI BAMUNIMAIDAN
GUWAHATI ASSAM 78102
VERSUS
RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY AND 6 ORS
REPRESENTED BY ITS DIRECTOR, MUBARAKPUR MUKHETIA MORE,
BAHADURPUR, PO HARBANGSHGANJ, JAIS, AMETHI 229304, UTTAR
PRADESH
2:THE DIRECTOR
RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY
MUBARAKPUR MUKHETIA MORE
BAHADURPUR
PO HARBANGSHGANJ
JAIS
AMETHI 229304
UTTAR PRADESH
3:THE REGISTRAR
RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY
MUBARAKPUR MUKHETIA MORE
BAHADURPUR
PO HARBANGSHGANJ
JAIS
AMETHI 229304
UTTAR PRADESH
4:THE ASSISTANT REGISTRAR
RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY
MUBARAKPUR MUKHETIA MORE
BAHADURPUR
PO HARBANGSHGANJ
JAIS
AMETHI 229304
UTTAR PRADESH
Page No.# 3/6
5:THE DEAN
FACULTY AFFAIRS
RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY
MUBARAKPUR MUKHETIA MORE
BAHADURPUR
PO HARBANGSHGANJ
JAIS
AMETHI 229304
UTTAR PRADESH
6:ASSAM ENERGY INSTITUTE
SIVASAGAR CENTRE OF RAJIV GANDHI INSTITUTE OF PETROLEUM
TECHNOLOGY
VILLAGE GOHAIN GAON
DIST SIVASAGAR
ASSAM
785697
REPRESENTED BY ITS COORDINATOR
7:THE CO ORDINATOR
ASSAM ENERGY INSTITUTE
SIVASAGAR CENTRE OF RAJIV GANDHI INSTITUTE OF PETROLEUM
TECHNOLOGY
VILLAGE GOHAIN GAON
DIST SIVASAGAR
ASSAM
78569
Advocate for the Petitioner : MR S BORTHAKUR, MR D BORAH,MR. D GOGOI,MR S
DAS,MR R SENSUA
Advocate for the Respondent : MR. K N CHOUDHURY, MR. R M DEKA,N GAUTAM,MR. D J
DAS
Linked Case : I.A.(Civil)/949/2021
GAURI SANKAR BORA AND 5 ORS.
S/O. PRONAB BORA
R/O. HOUSING COLONY
NEAR DC OFFICE
Page No.# 4/6
DIST. SIVASAGAR
ASSAM
PIN- 785640
2: DR. KAMAL KUMAR TANTI
S/O SANJOY KUMAR TANTI
RESIDENT OF VILLAGE BHATEMARA
PULIBOR
JORHAT
ASSAM
785001
3: DR. PONCHAMI SARMA
D/O RAJEN SARMA
RESIDENT OF MONAI MAZI GAON
NEAR BHAGDOI BRIDGE
MALAO ALI
PO DHEKORGORHA
JORHAT
ASSAM
785015
4: SRI ADITYA SAHU
S/O BABULAL SAHU
RESIDENT OF WARD NO 3
PO MORANHAT
DIST SIVASAGAR
ASSAM
785670
5: SRI PRIYAM HAZARIKA
S/O LATE N K HAZARIKA
RESIDENT OF 3D
LABANYA APARTMENT
CLUB ROAD
JORHAT
ASSAM
6: SRI NEELAMJYOTI LAHKAR
S/O KARUNA KANTA LAHKAR
RESIDENT OF FLAT 2D
PARLAY OAK APARTMENT
FCI BAMUNIMAIDAN
GUWAHATI ASSAM 781021
VERSUS
RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY AND 6 ORS.
Page No.# 5/6
REP. BY ITS DIRECTOR
MUBARAKPUR MUKHETIA MORE
BAHADURPUR
P.O. HARBANSHGANJ
JAIS
AMETHI
UTTAR PRADESH- 229304
2:THE DIRECTOR
RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY
MUBARAKPUR MUKHETIA MORE
BAHADURPUR
PO HARBANGSHGANJ
JAIS
AMETHI 229304
UTTAR PRADESH
3:THE REGISTRAR
RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY
MUBARAKPUR MUKHETIA MORE
BAHADURPUR
PO HARBANGSHGANJ
JAIS
AMETHI 229304
UTTAR PRADESH
4:THE ASSISTANT REGISTRAR
RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY
MUBARAKPUR MUKHETIA MORE
BAHADURPUR
PO HARBANGSHGANJ
JAIS
AMETHI 229304
UTTAR PRADESH
5:THE DEAN
FACULTY AFFAIRS
RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY
MUBARAKPUR MUKHETIA MORE
BAHADURPUR
PO HARBANGSHGANJ
JAIS
AMETHI 229304
UTTAR PRADESH
6:ASSAM ENERGY INSTITUTE
Page No.# 6/6
SIVASAGAR CENTRE OF RAJIV GANDHI INSTITUTE OF PETROLEUM
TECHNOLOGY
VILLAGE GOHAIN GAON
DIST SIVASAGAR
ASSAM
785697
REPRESENTED BY ITS COORDINATOR
7:THE CO ORDINATOR
ASSAM ENERGY INSTITUTE
SIVASAGAR CENTRE OF RAJIV GANDHI INSTITUTE OF PETROLEUM
TECHNOLOGY
VILLAGE GOHAIN GAON
DIST SIVASAGAR
ASSAM
785697
------------
Advocate for : MR S BORTHAKUR
Advocate for : appearing for RAJIV GANDHI INSTITUTE OF PETROLEUM
TECHNOLOGY AND 6 ORS.
BEFORE
HONOURABLE MR. JUSTICE SOUMITRA SAIKIA
ORDER
26.06.2025 Mr. D. Gogoi, learned counsel for the petitioner on instructions submits that the petitioner does not wish to press the writ petition any further.
Accordingly, this writ petition stands dismissed as not pressed. Interim order, if any, stands vacated. Pending Interlocutory Application, if any, is also dismissed.
JUDGE Comparing Assistant