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State of Rajasthan - Section

Section 422 in Rajasthan Land Revenue (Land Records) Rules, 1957

422. Action by S.D.O. on Receipt of Report.

- When such reports are received by the Sub-Divisional Officer he will, after passing necessary orders on any points requiring immediate attention, make them over the Office Qanungo for being placed before him along with the Register Health Mauza in the first fortnight of October.