Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Odisha - Subsection Section 9(ii) in Orissa Government Vehicles (Control and Use) Rules, 1978 (ii)journeys performed by officers for attending official functions/ parties/receptions for which invitations have been extended to them by virtue of their office.
