Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59] [Entire Act] NCT Delhi - Subsection Section 59(3) in The Madras Chit Funds Act, 1961 (3)The Registrar or the Inspecting Officer may apply for assistance to an officer in charge of a police station and take Police Officer to accompany and assist the Registrar or the Inspecting Officer in performing his duties under this Act.
