Calcutta High Court
Regus Business Centre (Gurgaon) Pvt. ... vs East India Business Centre Pvt. Ltd on 9 June, 2015
Author: Biswanath Somadder
Bench: Biswanath Somadder
ORDER SHEET
CA No.242 of 2015
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
ORIGINAL SIDE
IN THE MATTER OF :
REGUS BUSINESS CENTRE (GURGAON) PVT. LTD.
AND
EAST INDIA BUSINESS CENTRE PVT. LTD.
. . . .Applicant.
BEFORE:
The Hon'ble JUSTICE BISWANATH SOMADDER
Date : 9th June, 2015.
Ms. Manju Bhuteria, Mr. Kanakendu Chatterjee, Advocates for the applicant.
The Court : This application under section 391(1) of the Companies Act shall be taken up for consideration only after it is reaffirmed before the Oath Commissioner of this Court. For such purpose, the matter stands adjourned for a fortnight.
(BISWANATH SOMADDER, J.) pa