Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 116] [Entire Act] State of Uttar Pradesh - Subsection Section 116(3) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual (3)Collector will take steps for realisation of the costs etc. in the case, in which Gram Sabha or State Government both are parties.
