Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 261] [Entire Act] State of Uttar Pradesh - Subsection Section 261(e) in Uttar Pradesh Municipal Corporation Act, 1959 (e)an order of the Municipal Commissioner under sub-section (1) of Section 237 authorizing as owner or occupier to carry his drain into, through or under the land of another person, or
