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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(1)(a) in The U.P. Cotton Ginning and Pressing Factories Rules, 1964

(a)No scale shall be used in any cotton ginning or pressing factory in Uttar Pradesh until it has been examined and certified as correct annually by the Chief Inspector of Factories, Uttar Pradesh, or by an Inspector of Factories acting under his orders.