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[Cites 0, Cited by 4] [Section 256(4)] [Section 256] [Entire Act]

Union of India - Subsection

Section 256(4)(a) in The Companies Act, 1956

(a)If the place of the retiring Director is not so filled up and the meeting has not expressly resolved not to fill the vacancy, the meeting shall stand adjourned till the same day in the next week, at the same time and place, or if that day is a public holiday, till the next succeeding day which is not a public holiday, at the same time and place.