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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Kerala - Subsection

Section 34(4) in Kerala Agricultural University Act, 1971

(4)The Deans shall be the Chairman of the Board of Studies on the Faculty or Faculties under him and shall be responsible to the Vice-Chancellor for the faithful observance of the Statutes, the Ordinances and the Regulations relating to the Faculty or Faculties and for the organisation and conduct of those functions, he shall work in close liaison with other officers including the Directors of Research and Extension and shall generally work through the heads of the Departments of the Faculty of Faculties.