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State of Assam - Section

Section 334 in Assam Excise Rules, 1945

334. Excise Commissioner's power to grant leave to Superintendents.

- The Commissioner of Excise is empowered to sanction leave for a period not exceeding one month to a Superintendent of Excise ; provided he is able to make arrangements for carrying on the absentee's work during the leave without asking for extra officer. The notification granting such leave should published in the Gazette over the signature of the Excise Commissioner and a copy sent to the Provincial Government for information.