Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Jammu-Kashmir - Subsection Section 16(2) in Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Rules, 2017 (2)The notice under sub-rule (1) shall be issued through registered post with acknowledgement due, or through a process server.
