Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Meghalaya - Subsection Section 6(vii) in Meghalaya Rural Employment Guarantee Scheme, 2006 (vii)Only works approved by the Local Councils/ Authorities as specified in the guidelines and the Scheme shall be taken up for implementation.
