Supreme Court - Daily Orders
Sushmita Dev vs Election Commission Of India on 30 April, 2019
Bench: Chief Justice, Sanjay Kishan Kaul, K.M. Joseph
ITEM NO.10 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Civil) No. 579/2019
SUSHMITA DEV Petitioner
VERSUS
ELECTION COMMISSION OF INDIA Respondent
Date : 30-04-2019 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner
Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Prashanto Chandra Sen, Sr. Adv.
Mr. Sunil Fernandes, AOR
Mr. Avishkar Singhvi, Adv.
Mr. Varun Chopra, Adv.
Mr. Muhammad Ali Khan, Adv.
Ms. Namram Nasir, Adv.
Ms. Priyansha Indra Sharma, Adv.
For Respondent
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
It will be open for the Election Commission of India to pass necessary/appropriate orders on the representation(s) of the petitioner.
Matter will be heard on 2.5.2019 at 10.30 a.m. Signature Not Verified (Deepak Guglani) (Anand Prakash) Digitally signed by DEEPAK GUGLANI Court Master Court Master Date: 2019.04.30 17:05:49 IST Reason: