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Supreme Court - Daily Orders

Sushmita Dev vs Election Commission Of India on 30 April, 2019

Bench: Chief Justice, Sanjay Kishan Kaul, K.M. Joseph

     ITEM NO.10                                     COURT NO.1                   SECTION PIL-W

                                    S U P R E M E C O U R T O F         I N D I A
                                            RECORD OF PROCEEDINGS

                                        Writ Petition (Civil) No. 579/2019

     SUSHMITA DEV                                                            Petitioner

                                                        VERSUS

     ELECTION COMMISSION OF INDIA                                            Respondent

     Date : 30-04-2019 This petition was called on for hearing today.

     CORAM :
                            HON'BLE THE CHIEF JUSTICE
                            HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
                            HON'BLE MR. JUSTICE K.M. JOSEPH

     For Petitioner
                                          Dr.   Abhishek Manu Singhvi, Sr. Adv.
                                          Mr.   Prashanto Chandra Sen, Sr. Adv.
                                          Mr.   Sunil Fernandes, AOR
                                          Mr.   Avishkar Singhvi, Adv.
                                          Mr.   Varun Chopra, Adv.
                                          Mr.   Muhammad Ali Khan, Adv.
                                          Ms.   Namram Nasir, Adv.
                                          Ms.   Priyansha Indra Sharma, Adv.

     For Respondent


                                 UPON hearing the counsel the Court made the following
                                                   O R D E R

Issue notice.

It will be open for the Election Commission of India to pass necessary/appropriate orders on the representation(s) of the petitioner.

Matter will be heard on 2.5.2019 at 10.30 a.m. Signature Not Verified (Deepak Guglani) (Anand Prakash) Digitally signed by DEEPAK GUGLANI Court Master Court Master Date: 2019.04.30 17:05:49 IST Reason: