Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Section 13] [Entire Act] Union of India - Subsection Section 13(b) in The Protection of Children from Sexual Offences Act, 2012 (b)usage of a child engaged in real or simulated sexual acts (with or without penetration);
