Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 84] [Entire Act] State of West Bengal - Subsection Section 84(3) in West Bengal Town and Country (Planning and Development) Act, 1979 (3)The draft variation shall be open to inspection of the public at the office of the Development Authority during the office hours.
