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[Cites 0, Cited by 0] [Section 9] [Entire Act]

NCT Delhi - Subsection

Section 9(1) in The Delhi Urban Art Commission Act, 1973

(1)The Central Government shall, in consultation with the Commission, appoint a Secretary of the Commission who shall hold office during the pleasure of the Central Government:Provided that the first appointment of the Secretary may be made by the Central Government without consultation with the Commission.