Punjab-Haryana High Court
M/S Ranbaxy Laboratories Ltd vs Union Of India And Ors on 24 April, 2017
Bench: S.J. Vazifdar, Anupinder Singh Grewal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP-17640-2008 (O&M)
Date of decision:- 24.04.2017
Ranbaxy Laboratories Ltd.
...Petitioner
Versus
Union of India and others
..Respondents
CORAM: HON'BLE MR. JUSTICE S.J. VAZIFDAR, CHIEF JUSTICE
HON'BLE MR. JUSTICE ANUPINDER SINGH GREWAL
Present:- Mr. Amrinder Singh, Advocate,
for the petitioner.
Mr. Alok Kumar Jain, Advocate,
and Mr. Varun Issar, Advocate,
for the respondents.
* * * *
S.J. VAZIFDAR, C.J. (ORAL)
For orders see CWP-12766-2008 titled as DLF Cyber City Developers Ltd. Vs Union of India and others.
(S.J. VAZIFDAR) CHIEF JUSTICE (ANUPINDER SINGH GREWAL) JUDGE 24.04.2017 Amodh Whether speaking/reasoned Yes/No Whether reportable Yes/No 1 of 1 ::: Downloaded on - 29-04-2017 23:29:20 :::